Section 66(2) in The Goa Agricultural Produce Marketing (Development and Regulation) Rules, 2010
(2)The Secretary shall attend all meetings of the Marketing Board or sub-committee or a joint-committee or an ad hoc committee, except a meeting wherein anything, pertaining to him or any of his relative, is to be considered.Explanation. - The word "relative", for the purpose of this sub-rule, shall mean,-(a)father, mother, wife/husband, son, daughter, brother and sister of the Secretary;(b)brother and sister of the father of the Secretary; and(c)father, mother, brother and sister of the wife or husband as the case may be, of the Secretary.
