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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Haryana - Subsection

Section 7(1) in The Haryana Maintenance of Parents and Senior Citizen Rules, 2009

(1)On receipt of an application sub-section (1) of section 5 the Tribunal shall satisfy itself that -
(a)the application is complete; and
(b)the opposite party has prima facie, an obligation to maintain the applicant in terms of section 4.