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[Cites 0, Cited by 0] [Section 22] [Entire Act]

State of Rajasthan - Subsection

Section 22(3) in The Rajasthan Medical Rules, 1957

(3)The Returning Officer shall show all identification envelopes whether accepted or rejected to the candidates or their representatives for examination of the propriety of their acceptance or rejection and dispose of any objection taken to his decision in the manner prescribed in sub-rule (5).