Madhya Pradesh High Court
Nand Kishore @ Nandu Baghel vs The State Of Madhya Pradesh on 16 May, 2017
MCRC-8020-2017 (NAND KISHORE @NANDU BA GHEL Vs THE STA TE 0F IMADH YA PRADESH) 16-05-2017 Shri A.K Dubey, learned counsel for the applicant. Shri Amod Gupta, learned Panel Lawyer for the respondent/State.
As prayed by learned counsel for the applicant, list this case in the next week. (J. P. GUPTA) JUDGE tarun