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Madhya Pradesh High Court

Nand Kishore @ Nandu Baghel vs The State Of Madhya Pradesh on 16 May, 2017

MCRC-8020-2017

(NAND KISHORE @NANDU BA GHEL Vs THE STA TE 0F IMADH YA PRADESH)

16-05-2017

Shri A.K Dubey, learned counsel for the applicant.

Shri Amod Gupta, learned Panel Lawyer for the
respondent/State.

As prayed by learned counsel for the applicant, list this case in the next week. (J. P. GUPTA) JUDGE tarun