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Delhi High Court - Orders

Dr Ambedkar Primary Teachers Training ... vs National Council For Teacher Education ... on 14 March, 2024

Author: C. Hari Shankar

Bench: C. Hari Shankar

                               $~316 & 317
                             *         IN THE HIGH COURT OF DELHI AT NEW DELHI
                             +         W.P.(C) 234/2024 & CM APPL. 1058/2024
                                       DR AMBEDKAR PRIMARY TEACHERS TRAINING
                                       INSTITUTE                                   ..... Petitioner
                                                        Through: Mr. Sanjay Sharawat and Mr.
                                                        Ashok Kumar, Advs.
                                                        versus
                                       NATIONAL COUNCIL FOR TEACHER EDUCATION &
                                       ANR.                                   ..... Respondents
                                                        Through: Mr. Anuj Kapoor, Adv.
                             +         W.P.(C) 305/2024 & CM APPL. 1407/2024
                                       GOBINDAPUR ACADEMIC PTTI                    ..... Petitioner
                                                        Through: Mr. Sanjay Sharawat and Mr.
                                                        Ashok Kumar, Advs.
                                                        versus
                                       NATIONAL COUNCIL FOR TEACHER EDUCATION &
                                       ANR.                                   ..... Respondents
                                                        Through: Mr. Anuj Kapoor, Adv.
                                       CORAM:
                                       HON'BLE MR. JUSTICE C. HARI SHANKAR
                                                                            ORDER
                             %                                              14.03.2024
                             1.        It is now 4.50 pm.

2. It is not possible to take up this matter today.

3. Re-notify on 6 May 2024.

4. Interim order, if any, to continue till the next date of hearing.

C. HARI SHANKAR, J.

MARCH 14, 2024/ab Click here to check corrigendum, if any This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 16/03/2024 at 01:48:39