Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 56] [Entire Act] State of Goa - Subsection Section 56(2) in The Goa Agricultural Produce Marketing (Development and Regulation) Rules, 2010 (2)Except in cases hereinafter mentioned in this rule, deposits shall be returned after the result of election is declared.
