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Allahabad High Court

C/M Kaushalya Devi Jaiswal ... vs District Inspector Of Schools, Jaunpur ... on 11 January, 2010

Bench: Chandramauli Kumar Prasad, Pankaj Mithal

Chief Justice's Court

Civil Misc. Application No. 4682 of 2010

In re :
Case :- SPECIAL APPEAL No. - 1867 of 2009

Petitioner :- C/M Kaushalya Devi Jaiswal Intermediate College
Respondent :- District Inspector Of Schools, Jaunpur And Others
Petitioner Counsel :- Pradeep Verma
Respondent Counsel :- C.S.C.,A.N. Pandey

Hon'ble Chandramauli Kumar Prasad,Chief Justice
Hon'ble Pankaj Mithal,J.

Counter affidavit be taken on record. Order Date :- 11.1.2010 S.S. (Pankaj Mithal, J.) (C.K. Prasad, C.J.)