Allahabad High Court
C/M Kaushalya Devi Jaiswal ... vs District Inspector Of Schools, Jaunpur ... on 11 January, 2010
Bench: Chandramauli Kumar Prasad, Pankaj Mithal
Chief Justice's Court Civil Misc. Application No. 4682 of 2010 In re : Case :- SPECIAL APPEAL No. - 1867 of 2009 Petitioner :- C/M Kaushalya Devi Jaiswal Intermediate College Respondent :- District Inspector Of Schools, Jaunpur And Others Petitioner Counsel :- Pradeep Verma Respondent Counsel :- C.S.C.,A.N. Pandey Hon'ble Chandramauli Kumar Prasad,Chief Justice Hon'ble Pankaj Mithal,J.
Counter affidavit be taken on record. Order Date :- 11.1.2010 S.S. (Pankaj Mithal, J.) (C.K. Prasad, C.J.)