Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Bombay Presidency - Section Section 79 in The Bombay Forest Rules, 1942 79. Situation of depots to be published. - The Conservator of Forests shall make known from time to time by notification in the Bombay Government Gazette, and locally in such manner as he deems fit, the name and situation of each depot in his circle.
