Supreme Court - Daily Orders
The Commissioner Of Income Tax-3, ... vs State Bank Of Hyderabad on 24 April, 2015
Bench: Anil R. Dave, Kurian Joseph
ITEM NO.17 COURT NO.3 SECTION IIIA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C)No........../2015
(CC No(s).7032/2015)
(Arising out of impugned final judgment and order dated 13/08/2014
in RC No.63/2001 passed by the High Court Of A.P. At Hyderabad)
THE COMMISSIONER OF INCOME TAX-3, HYDERABAD Petitioner(s)
VERSUS
STATE BANK OF HYDERABAD Respondent(s)
(With appln.(s) for c/delay in filing SLP and c/delay in refiling
SLP and office report)
Date : 24/04/2015 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE ANIL R. DAVE
HON'BLE MR. JUSTICE KURIAN JOSEPH
For Petitioner(s) Mr. P.S. Narsimha,ASG
Mr. D.L. Chidananda,Adv.
Ms. Gargi Khanna,Adv.
Mr. Sridhar Potaraju,Adv.
Mr. Manish Pushkarna,Adv.
Mrs. Anil Katiyar,Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned Leave granted.
Tag with C.A.No.3185/2015 @ SLP(C)No.9403/2015.
(Sarita Purohit) (Tapan Kumar Chakraborty) Court Master Court Master Signature Not Verified Digitally signed by Sarita Purohit Date: 2015.04.25 10:36:45 IST Reason: