Bombay High Court
Vinaya Vasant Bapat vs Hindustan Organic Chemicals Ltd. (Hoc) ... on 26 August, 2019
Author: A.S. Gadkari
Bench: A.S. Gadkari
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CIVIL JURISDICTION
WRIT PETITION NO. 1283 OF 2004
Nilima Prakash Kulkarni & Ors. ....Petitioner
V/S
M/s. Hindustan Organic Chemicals Ltd.& Anr. ....Respondent
WITH WRIT PETITION NO. 1656 OF 2004 Suresh Ganpat Kamble & Ors. ....Petitioner V/S M/s.hindustan Organic Chemicals Ltd. & Anr. ....Respondent WITH WRIT PETITION NO. 1284 OF 2004 Annso Balu Patil & Ors. ....Petitioner V/S M/s. Hindustan Organic Chemicals Ltd. & Anr. ....Respondent WITH WRIT PETITION NO. 1457 OF 2004 Anushree Anand Patil & Ors. ....Petitioner V/S M/s. Hindustan Organic Chemicals Ltd. & Anr. ....Respondent WITH WRIT PETITION NO. 7237 OF 2005 Anil Asaram Darkunde ....Petitioner V/S Page 1/3 ::: Uploaded on - 26/08/2019 ::: Downloaded on - 27/08/2019 02:56:57 ::: Hindustan Organic Chemicals Ltd. (hoc) And ....Respondent Ors.
WITH WRIT PETITION NO. 7240 OF 2005 Shivaji Gangadhar Pujari ....Petitioner V/S Hindustan Organic Chemicals Ltd. (hoc) And ....Respondent Ors.
WITH WRIT PETITION NO. 7241 OF 2005 Karuna Krishnakant Thakur ....Petitioner V/S Hindustan Organic Chemicals Ltd. (hoc) And ....Respondent Ors.
WITH WRIT PETITION NO. 7242 OF 2005 Vinaya Vasant Bapat ....Petitioner V/S Hindustan Organic Chemicals Ltd. (hoc) And ....Respondent Ors.
Shri. M. M. Vashi Nandini Gupta For Petitioner Mr. S. D. Rayrikar, AGP for State Mr. G. C. Hiranandani For Respondent CORAM : A.S. GADKARI, J DATE : 26th August, 2019 Page 2/3 ::: Uploaded on - 26/08/2019 ::: Downloaded on - 27/08/2019 02:56:57 ::: P.C. :
At the request of learned advocate for the petitioners List this Petition, for Final hearing week Commencing from 23/09/2019.
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