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State of Andhra Pradesh - Section

Section 10 in Andhra Pradesh Farmers Management of Irrigation Systems (Election Tribunals in Respect of Water Users Associations, Distributory Committees and Project Committees) Rules, 1997

10. Abatement of election petition.

- An election petition shall abate on the death of a sole petitioner or of the survivor of several petitioners; and such abatement shall be communicated to the competent authority of water users association, the distributory committee or the project committee, as the case may be, and the concerned Election Authority by the Election Tribunal.