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[Cites 0, Cited by 0] [Section 71] [Entire Act]

State of Goa - Subsection

Section 71(1) in The Goa Agricultural Produce Marketing (Development and Regulation) Rules, 2010

(1)Any person desiring to register or renew a registration under sub-section (1) of section 51 of the Act shall make an application in Form 'M' appended hereto.