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[Cites 0, Cited by 0] [Section 42] [Entire Act]

State of Assam - Subsection

Section 42(1) in Assam Yoga Council Act, 2018

(1)The Council may, with the previous approval of the State Government, by notification published in the Official Gazette , make regulations, not inconsistent with the provisions of this Act and the rules made thereunder for discharging its functions under this Act.