Delhi High Court - Orders
Samar Deval vs Directorate Of Education & Anr on 30 January, 2023
$~8, 10 and 11
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 16191/2022 & CM APPL. 50655/2022
SAMAR DEVAL ..... Petitioner
Through: Dr. Amit George with
Mr. Rayadurgam Bharat,
Mr. Arkaneil Bhaumik,
Mr. Amol Acharya and
Ms. Piyo Harold Jaimon,
Advocates.
versus
DIRECTORATE OF EDUCATION & ANR...... Respondents
Through: Mr. Santosh Kumar Tripathi,
Standing counsel, GNCTD
with Mr. Arun Panwar,
Mr. Utkarsh Singh and
Ms. Mehek Rankawat,
Advocates for
respondent/DOE/GNCTD.
(M): 9129829862
Email: [email protected]
Mr. Vikas, Zone-13, Education
Dept.
(M): 9811431189
Email: [email protected]
10
+ W.P.(C) 16221/2022 & CM APPL. 50753/2022
SHIVANK MATHUR ..... Petitioner
Through: Dr. Amit George with
Mr. Rayadurgam Bharat,
Mr. Arkaneil Bhaumik,
Mr. Amol Acharya and
Ms. Piyo Harold Jaimon,
Advocates.
versus
Signature Not Verified
Digitally Signed By:PURAN
SINGH TARIYAL
Signing Date:02.02.2023
10:10:11
DIRECTORATE OF EDUCATION & ANR...... Respondents
Through: Mr. Santosh Kumar Tripathi,
Standing counsel, GNCTD
with Mr. Arun Panwar,
Mr. Utkarsh Singh and
Ms. Mehek Rankawat,
Advocates for
respondent/DOE/GNCTD.
(M): 9129829862
Email: [email protected]
Mr. Vikas, Zone-13, Education
Dept.
(M): 9811431189
Email: [email protected]
11
+ W.P.(C) 16300/2022
ADVI SHARMA ..... Petitioner
Through: Dr. Amit George with
Mr. Rayadurgam Bharat,
Mr. Arkaneil Bhaumik,
Mr. Amol Acharya and
Ms. Piyo Harold Jaimon,
Advocates.
versus
DIRECTORATE OF EDUCATION & ANR...... Respondents
Through: Mr. Santosh Kumar Tripathi,
Standing counsel, GNCTD
with Mr. Arun Panwar,
Mr. Utkarsh Singh and
Ms. Mehek Rankawat,
Advocates for
respondent/DOE/GNCTD.
(M): 9129829862
Email: [email protected]
Signature Not Verified
Digitally Signed By:PURAN
SINGH TARIYAL
Signing Date:02.02.2023
10:10:11
CORAM:
HON'BLE MS. JUSTICE MINI PUSHKARNA
ORDER
% 30.01.2023 [Physical Hearing/ Hybrid Hearing]
1. Issue notice.
2. Notice is accepted by Mr. Santosh Kumar Tripathi, standing counsel appears on behalf of respondent/Directorate of Education.
3. Issue notice to respondent no.2/school.
4. Let reply be filed within 10 days. Rejoinder thereto, if any, be filed within 1 day thereafter.
5. List for consideration on 13.02.2023.
MINI PUSHKARNA, J JANUARY 30, 2023 c Signature Not Verified Digitally Signed By:PURAN SINGH TARIYAL Signing Date:02.02.2023 10:10:11