Allahabad High Court
Uma Shanker Verma vs Union Of India on 22 July, 2010
Author: Ashwani Kumar Singh
Bench: Ashwani Kumar Singh
Court No. - 53 Case :- APPLICATION U/S 482 No. - 15388 of 1991 Petitioner :- Uma Shanker Verma Respondent :- Union Of India Petitioner Counsel :- D.S. Mishra Respondent Counsel :- Shivaji Mishra Hon'ble Ashwani Kumar Singh,J.
None appears for the applicant to press this application. The application is dismissed for want of prosecution. Interim order granted earlier by this Court, if any, shall stand vacated. The Registrar of this Court to send a copy of this order to the District & Sessions Judge concerned, who shall apprise the Court concerned of this order.
Order Date :- 22.7.2010 P