Bombay High Court
Hugh Mcdermott And Anr vs Union Of India And Anr on 15 January, 2019
Bench: B. R. Gavai, N. J. Jamadar
5-WP10960-16+.DOC
Santosh
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CIVIL APPELLATE JURISDICTION
WRIT PETITION NO. 10960 OF 2016
Hugh Medermott & anr. ....Petitioners
Versus
Union of India & ors. ...Respondents
WITH WRIT PETITION NO. 12274 OF 2016 Jeffrey Brodsky & anr. ...Petitioners Versus Union of India & ors. ...Respondents None for the Petitioners. Mr. A. A. Garge, for Respondent no.1 in both Petitions. Mr. A. V. Shinde, for Respondent no.2 in both Petitions.
CORAM: B. R. GAVAI & N. J. JAMADAR, JJ DATED: 15th January, 2019 PC:-
1. When the matters were called out on 8 th January, 2019, none appeared for the Petitioners. As such, the petitions were directed to be kept for dismissal today. Today also none appears for the Petitioners.
2. Petitions are, therefore, dismissed for want of prosecution.
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