Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Bombay High Court

Hugh Mcdermott And Anr vs Union Of India And Anr on 15 January, 2019

Bench: B. R. Gavai, N. J. Jamadar

                                                     5-WP10960-16+.DOC


                                                                         Santosh

     IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                   CIVIL APPELLATE JURISDICTION
                 WRIT PETITION NO. 10960 OF 2016

Hugh Medermott & anr.                                        ....Petitioners
                      Versus
Union of India & ors.                                     ...Respondents

WITH WRIT PETITION NO. 12274 OF 2016 Jeffrey Brodsky & anr. ...Petitioners Versus Union of India & ors. ...Respondents None for the Petitioners. Mr. A. A. Garge, for Respondent no.1 in both Petitions. Mr. A. V. Shinde, for Respondent no.2 in both Petitions.

CORAM: B. R. GAVAI & N. J. JAMADAR, JJ DATED: 15th January, 2019 PC:-

1. When the matters were called out on 8 th January, 2019, none appeared for the Petitioners. As such, the petitions were directed to be kept for dismissal today. Today also none appears for the Petitioners.
2. Petitions are, therefore, dismissed for want of prosecution.

[N. J. JAMADAR, J.] [B. R. GAVAI, J.] 1/1 ::: Uploaded on - 17/01/2019 ::: Downloaded on - 17/01/2019 23:18:14 :::