Supreme Court - Daily Orders
Sourabh Bhardwaj vs Preeti Gaur on 11 December, 2017
Bench: R.K. Agrawal, Abhay Manohar Sapre
ITEM NO.26 COURT NO.8 SECTION IV-B
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition for Special Leave to Appeal (C) No.33381/2017
(Arising out of impugned final judgment and order dated 30-10-2017
in CR No. 7411/2017 passed by the High Court Of Punjab & Haryana At
Chandigarh)
SOURABH BHARDWAJ Petitioner(s)
VERSUS
PREETI GAUR Respondent(s)
(FOR ADMISSION and I.R. and IA No.130963/2017-EXEMPTION FROM FILING
C/C OF THE IMPUGNED JUDGMENT)
Date : 11-12-2017 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE R.K. AGRAWAL
HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
For Petitioner(s) Mr. Mushtaq Ahmad, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
The Special Leave Petition is dismissed. Pending application stands disposed of.
(ASHA SUNDRIYAL) (CHANDER BALA)
COURT MASTER COURT MASTER
Signature Not Verified
Digitally signed by
ASHA SUNDRIYAL
Date: 2017.12.12
16:52:41 IST
Reason: