Jammu & Kashmir High Court
Stephens International Public School vs State Of J&K; And Others on 28 December, 2018
Author: Sanjay Kumar Gupta
Bench: Sanjay Kumar Gupta
HIGH COURT OF JAMMU AND KASHMIR AT JAMMU
OWP No. 2664/2018, IA No. 01/2018
Date of order: 28.12.2018
Stephens International Public School vs. State of J&K and others
Coram:
Hon'ble Mr. Justice Sanjay Kumar Gupta, Judge.
Appearing counsel:
For Petitioner (s) : Mr. Sachin Gupta, Advocate
For Respondent (s) :
i) Whether to be reported in Digest/Journal : Yes/No.
ii) Whether approved for reporting in Press/Media : Yes/No. At request, adjourned. List this matter again on 31.12.2018. Meanwhile, counsel for the petitioner to take steps for arraying Mr. M. K. Sharma R/o Prem Nagar, Miran Sahib, Jammu as a party respondents in the instant petition.
(Sanjay Kumar Gupta) Judge Jammu 28.12.2018 Meenakshi