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Jammu & Kashmir High Court

Stephens International Public School vs State Of J&K; And Others on 28 December, 2018

Author: Sanjay Kumar Gupta

Bench: Sanjay Kumar Gupta

        HIGH COURT OF JAMMU AND KASHMIR AT JAMMU


OWP No. 2664/2018, IA No. 01/2018
                                                         Date of order: 28.12.2018
 Stephens International Public School             vs.      State of J&K and others
Coram:

                 Hon'ble Mr. Justice Sanjay Kumar Gupta, Judge.
Appearing counsel:
For Petitioner (s) :       Mr. Sachin Gupta, Advocate
For Respondent (s) :

i) Whether to be reported in Digest/Journal : Yes/No.

ii) Whether approved for reporting in Press/Media : Yes/No. At request, adjourned. List this matter again on 31.12.2018. Meanwhile, counsel for the petitioner to take steps for arraying Mr. M. K. Sharma R/o Prem Nagar, Miran Sahib, Jammu as a party respondents in the instant petition.

(Sanjay Kumar Gupta) Judge Jammu 28.12.2018 Meenakshi