Bombay High Court
Tigaksha Metallics Pvt Ltd vs Actis Consumer Grooming Products ... on 14 July, 2022
Bench: G.S. Patel, Madhav
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
COMMERCIAL APPEAL LODGING NO. 25175 OF 2021
In
INTERIM APPLICATION 854 OF 2022
Tigaksha Metallics Pvt Ltd ....PETITIONER
V/S
Actis Consumer Grooming Products Limited ....RESPONDENT
And 9 Ors WITH INTERIM APPLICATION LODGING NO. 25193 OF 2021 In Commercial Appeal STAMP NO. 25175 OF 2021 Tigaksha Metallics Pvt Ltd ....PETITIONER V/S Actis Consumer Grooming Products Limited ....RESPONDENT And 9 Ors Mr.Tushad Cooper, Sr.Advocate a/w Mr.Ativ Patel, Viloma Shah Darshit Dave and Harshad Vyas i/by AVP Partners for Appellant.
Mr.Ashish Kamat with Ms.Anusha Jacom, Trisha Sarkar and Mitansh Shah i/by AZB and Partners for Respondent No.1. Mr.Shaheen Parikh with Mr.Surya Karan Sambyal & Mr.Amoga Krishnan i/by Cyril Amarchand Mangaldas for Res.Nos.2, 3, 4 and 8.
CORAM : HON'BLE SHRI JUSTICE G.S. PATEL & HON'BLE SHRI JUSTICE MADHAV J.
JAMDAR, JJ
DATE : 14th July, 2022
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P.C. :
S. O. to 20/07/2022 .
( ASSOCIATE )
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