Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Uttar Pradesh - Section Section 1 in The United Provinces Acquisition of Property (Flood Relief) Rules, 1949 1. Short title and commencement. (1)These rules may be called The U.P. Acquisition of Properly (Flood Relief) Rules, 1949.(2)They shall come into force at once.
