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Union of India - Section

Section 7 in The Public Provident Fund Scheme, 1968

7. Issue of duplicate pass book, etc.

(1)In the event of loss or destruction of a pass book issued by an Accounts Office, the Accounts Office may, on an application made to it in this behalf, and on payment of rupee one by the subscriber, issue a duplicate thereof to him.
(2)Condonation of default :- A subscriber who fails to subscribe in any year according to the limits specified in paragraph 3, may approach the Accounts Office for condonation of the default, on payment, for each year of default, a fee of Rs. 10 alongwith arrear subscription of Rs. 100 for each year.