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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Karnataka - Subsection

Section 4(4) in Karnataka Samskrita Vishwavidyalaya Act, 2009

(4)to facilitate and regulate advanced study and research in the fields like 1. Geeta based management Science. 2. Yoga based human Psychology, 3. Eco balance related Health related traditional knowledge. 4. Archeology, 5. Ancient Sciences, 6. Agama Shastra, 7. Ayurvedic Sciences, 8. Humanities, 9. Performing Arts, 10. Fine Arts and Communication, 11. Vedadhyana and Vedabhashya Studies and any other Science that has developed in Sanskrit;