Section 78 in The Goa Agricultural Produce Marketing (Development and Regulation) Rules, 2010
78. Production of scales, measures and weights for inspection.
- Every person who has been granted registration under sub-section (1) of section 51 of the Act, shall, on order of any person authorized under rule 75, declare every scale, measure or weight kept or possessed by him or by any person or persons under his authority and control and produce them for examination at such time and at such place as may be required and shall allow the person authorized under rule 75 to examine and test the same.
