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Rajasthan High Court - Jodhpur

Jodhpur Vidyut Vitran Nigam Ltd vs Suresh Kumar on 10 October, 2022

Author: Vinit Kumar Mathur

Bench: Vinit Kumar Mathur

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                           JODHPUR

                                                      S.B. Civil Writ Petition No. 6909/2022

                                   Jodhpur Vidyut Vitran Nigam Ltd.
                                                                                                        ----Petitioner
                                                                         Versus
                                   Suresh Kumar
                                                                                                      ----Respondent


                                   For Petitioner(s)           :     Mr. Rakesh Vyas



                                            HON'BLE MR. JUSTICE VINIT KUMAR MATHUR

Order 10/10/2022 Issue notice, returnable within four weeks. Issue notice of stay application also.

(VINIT KUMAR MATHUR),J 81-Shahenshah/-

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