Rajasthan High Court - Jodhpur
Jodhpur Vidyut Vitran Nigam Ltd vs Suresh Kumar on 10 October, 2022
Author: Vinit Kumar Mathur
Bench: Vinit Kumar Mathur
HIGH COURT OF JUDICATURE FOR RAJASTHAN
JODHPUR
S.B. Civil Writ Petition No. 6909/2022
Jodhpur Vidyut Vitran Nigam Ltd.
----Petitioner
Versus
Suresh Kumar
----Respondent
For Petitioner(s) : Mr. Rakesh Vyas
HON'BLE MR. JUSTICE VINIT KUMAR MATHUR
Order 10/10/2022 Issue notice, returnable within four weeks. Issue notice of stay application also.
(VINIT KUMAR MATHUR),J 81-Shahenshah/-
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