Andhra Pradesh High Court - Amravati
M. Md. Ismail vs The State Of Ap on 18 November, 2022
Author: Battu Devanand
Bench: Battu Devanand
regeennppeee
'
>.
&
Sehwoer:
renee,
be
te
>
on
nd
oH
5. "Abdu " "Shai --- Bio. Kalan, oe
Mufla Buggananall
fa2oy }
(SHOW CAUSE NOYTECE BEFORE ADNNSSION)
IN THE HIGH CQURT OF ANDHRA PRADESH AT AMARAYVAT!
(Seecial Original Jurisdiction}
FRIDAY THE EIGHTEENTH DAY OF NOVEMBER
TWO THOUSAND AND TWENTY TWO
PRESENT:
THE HONOURABLE SRI JUSTICE BATTU DEVANAND
WRIT PETITION NO: 37370 OF 2022
MAD USMAN Sig M
Agricultura,
AP.
Aged about
iv & MM),
1
oe
7
a
AND
The State of Andhra Pradesh, Rep. bY i's Prnemal Secrefary,
Department, § Secretariat, Va Lage andi, Amarayathi, Guntur Dist righ A, VP.
The And are . Pradesh State Waki Board. Rep, By its Chief Executive Officer,
ee
® and 5° Flonr, Imdagghar Waki Complex, Gop. K R Market, Viayawada,
Weer, Andhra Pradesh State Wak? Board, 4th and 5th
Samples, Oop. RR Market, Vijayawada, AP.
Wakis, Nandyal and Adan Ohisions, Kurnool District,
"fT 4 33 cen
: "
S ;
The b:sopentor AuchHor
BSNS Es keene oF MIG
mimittiee, Macca Masiii at Sirvelia, Rep. by fs Fresident
¢ ata i
a, BE
2
se he
,
Mu ali So. Hussain Sa, Aged about 68 years, Rio. Chand pel
Sirvella Vilage ane Me ane al, Kurnoal! Distriot, ALP.
Mulla Sha ik Val, Sfo. Hussain Sa, Aged about 85 years, Oco, Preanient,
Macea Masic Mana ging Corin time af Sinvella, Rio. Chand pet dryvelia
Villgge aricl aM andal RS ASB
shak Shatula, Sic. "Khasi yy Sa. jee fare
Me oe Masiic ic es mg ort Ria
KE noel is)
{ about 54 y
2
Survie, ale
mt i
Sirvelia Wa and hie andal t
Masid Managing Oommifies at Si
Mandal, Kurnoas sf District, ALP.
Gangavaram Chand Basha, Sfo. Umar Sa, Aged about SO years, Occ.
VMamber, Macca Masfid Menagin 4y Commitige at Sivella, Rio, Chand pet,
Suveda Vilage and Mandal, Kurnodl District
. Sfo Moule Sa, Aged about 80 years, Gos.
Mamber, Macca Magid Managing Committees af Sivelia, Rio. Chand pat,
Sivella Vilage and Mandal, Kurnool District, AP.
§
Be
yed about St
o
az
N as £
ee
S
are!
o. Rethapeia Mohd. 4
g
a
"
By 0 tt
5 be 8 B BEBE ER PREF
bos bad m @ ~ Ff ra, See te Fe GS Tee ee
; we he Kd <2 lye aA qn TK OFS Ay fe we a i ne ° of
c wt on . ay % ge Oe i OOS i > bone a wee omg i
B 2% fe BreGeel ere a ee Be. SE )& B <2 B a
f of, BS £5 ee a e 7 Pee a pee eB Oop = E foe ae Fe am SB nf Be we
nn a oa eo yO oe hw ae Be a oe ie | Oe
er ee Pke Coe SEES Been a Gan' aed as my he be? oe
"age ie I s oh oe eB BB om ee me tet pny OE bs we oe dae oe bey yee
Bh . EU ESSE be TE BEE™ @ hi 8G 8H an aa
oh. oa ao A is SSE Eo Ee ee Se OR "ey OE, oes as gy ON4 is a £3 th me ee ee
Ts £5 bate Fatt iy ey er "ee Th £3 wn mgm ik nod eee, oa tee td es ges ee fy
wees fee. NE ; 3 A Le OS wee Th a oe ion Th a Men high or ER Seve % ty Oe $I
'£3 ay C3 ti me a Ba, Tee EBT Red ee rt oe G3 Ay oh, tae Ch oad if . ee +
2B «ob ~ B SHEE FE" BESS ay oe 2 ge oh fi Beg te Bo GE
ass aad ee te wor |, 86 nA we "ts a fy, ten eo Es rr oO is ' aon
eed eS we Se a oe ee oe gy ee 8 ; od "9% are faa ys Whe Jee det ot
£4 "a oy hee Sy Bon, B37 a BO = & a te o a eo Ye S$ ra me aot
fy 2 Be ee Te an en ROL ee Lees aon OO oS cs: ge, 4h se
Po ach ed af bud Be Bi fo ie cod » 3 asa re Se Ut 5. 8S OR > & te 04 B speed
Pan en BRE BBGELHAE Bn eS D& gh BE & Ue = @
a a e. » a is bs oe fast ON oe ay B ae seo (63 ae) tee Ce os a wo i Cc
3 Pree ttn tee "gat ne a o * ---- paces 5 vere , aod
ry py OF CPE Dame BD 6 BSH ee Bi BG 8G €& 3"
. 8 " Gx Gs Oty Se eg Bee ee ae 22 ~. @ wm
ge £8 Bg oe, te OY ih he De Be ee OE an om :
mae en oe a Co 2 mR oe ie wih pte B " ie re ae OE
Gey fb 2G Se (ea g> a ae an : em
Ss oad ug La ee 3 1 meh " 3 Keeeed "heed ee mh Saye * i 13 Ba
Rives Ss 3 aoe foe eS a an wad OS fs toy - pe
tft CF tere Ee Ds me Op Ee cH Rie EA, Re ee 3 wed oy
4 "3 7s "hE ELS Ba Bg Ee B Bs fe ty ° peesd st
£ 43 Bd . poe FG en Se ays D es vege y a a - *
we BO By ae mB eS Be ec Ry es g
OS Eh, EE age 1 OE on" hy he ee aS aod vee, my ee Oe Pas
ee i LZ, poe my TS GL ae ? 6 Son anol a go ME. o>
45 0% Rh yee. " 5 pone ae; CEA tr EPs el ay oan eget, 4
a . " 4 i te OG are. Se WF Be me Ft M3 oe , we P
a YS @ vent OA, oes ge toes Gb ow ay ee Fe age BS fy ts OB 4 foe
o> ad Ay ot ee po tS be at dy oy fe OE as oe he gy So te Ne
es 0 Be oe SHE yet et a eae ee a BS yeh ee Vi VLA GOS id
mre ily YG TE on wh eee TE ge g% £3 in pe fy 2 MK ra ee
fon bs Se fs "ee ee, a2 a "yon Mey pe, to Bons Cy Re 4 7 s fe nes
Sree > J aban es : vince nd TE aren Some ye, eo
a Be 2 es & 2 oS EN gg OOO ee op te %
Gar foo, a IS he ES oF eB 'ad 023 ek SEY oboe 2 ity aot ed" bee oe / 4
ti wg we a ra oO ® MEO Owe ge O Ge a Be ie Be s %
an a oe Beeles esse 2eEeees "E. Ps Pe
Le 1 ee. 6 EEA OE Oy ee mie & fe te Ae Be gg of Y
ZA Gy thd TG a 2 kT a 7 gg tod age WD ae OS wee 6h ny . st ee Md
pei SE tay Thee ae "A fh, ay og, fe fe ee ee oS eed 5 on™
ne ae ae o wore Biden, fy Sons OB wg Oy 62 a a. Sb . , ie Se Fe st TE
ee Pew Bee a a ae ty ge me, me mo OS oO gS a
a, Ge eH OS ee ts a <a A ts 2 ote ee FD OO oe, Fy aS a yg, teed Sadl fy» oe eee
Si be ue 3 Ae pe Pin B in Soe, CE Ny a ee if #, " C4 fat KE Cy ne GEG
eXS5 ES ex SESEPSESEZeePs, 2s 2589857 82° 8SSes8
a a a ee a a ane es oe ee vod Boke oe m th © OE Cp es neat EY OG ee
Go eS BE gr is Ss whet ee cath ppg THOr the te BE OLS me OS ee SESE pee * Nyko pve cs eT
BE iO 3 BR mB mee nih Be F a ee Pe, ES, me eo ae
so en Be Bas 8 wy gl OO 2 OBS BL SmERE ae Ge
EA LEA" E52 e25,3- 22 we th & "BS 2 ES" Gas &
npg eet he Oy coe re @ an oe iL oem eae SE ee agar MO Ee wa 8 BK rs
ee ee. tae ty = | a a a pee ee BBs OB Be met' "he mt Fe
Cn ae ee ee ward We ee Neel wy ied fe i" = 24 % ben TE) rs eer a oF & $5 me eS mone ws
bay te ame EA oe Be BELO BELLE ER 2 ad So a tS VER ye Bots be EE
Bee AGE oe Be SBE EBBE we i BE COBGSE EEE S a
Bw Bo mas o B s ms ibd oe ai Cr IG Te my Bg old Se a" @
ot ee ee CB nd BEd be BAe Be BE ae p28 Ze
ven le as td "es $43 eS i FB Oy tin GEA othe Soom gee 3 oe a EA
ma i @ .. ey bh g bec oom 2 on Fi "OD nw, "ED OT GES we & ER ee ee we ee
ee bk oe Tee Be Mee wy ya, thee Hg og, EDF ye, He
BSE Ep SE £EGE oS Be Peake sk ee Seg ag? s
Oo Ee ean & ee Bei C885" 45" ha= Bee" 6
AS pee ' " a eee. sang "OOS: % 6% ® A % way kena ORGS
BEEBE Ss S! STP BM ee are a a pe eh
Ll Oh a ak oe ol al te es & xs =v SoS Su SSE 59S5 8882
, age ee oak a ics os, 0% MG cE tt cit Tied Toh Ina ae BS wm, 03 Ce xe SS
ue is 2a & e PRP Ce reereereet ae
ae -- pe OES OF on TE SSEL Be SEBS BS ES
° ar ane BEZZe Ree sss FEB ay
Feed ME te OS, woe aoaers '
Be OG es ee ake om SS EY DD oh
ha, Oe i mM ee}
2 SAS & ° ad eo wD
ano OE ES ee hat
7. Gangavaram Chand Basha, S/o. Umar Sa, Aged about 50 years, Occ.
Member, Macca Masjid Managing Committee at Sirvella, R/o, Chand pet,
Sirvella Village and Mandal, Kurnool District, A.P.
8. Mulla Bugganapalli Idursa, S/o Moula Sa, Aged about 80 years, Occ.
Member, Macca Masjid Managing Committee at Sirvella, R/o. Chand pet,
Sirvella Village and Mandal, Kurnool District, A.P.
9. Kothapeta Mohd. Haneef, Aged about 51 years, Occ. Member, Macca Masjid
Managing Committee at Sirvella, R/o. Chand pet, Sirvella Village and Mandal,
Kurnool District, A.P.
10. Bugganapalli Mohd. Raft, S/o. Ibrahim, Aged about 49 years, Occ. Member,
Macca Masjid Managing Committee at Sirvella, R/o. Chand pet, Sirvella
Village and Mandal, Kurnool District, A.P.
11. Jakati Ismail, S/o. Madar Sa, Aged about 80 years, Occ. Member, Macca
Masjid Managing Committee at Sirvella, R/o. Chand pet, Sirvella Village and
Mandal, Kurnool District, A.P.
12.M.S. Farook, S/o. Mulla Shaik Vali, Aged about 37 years, Occ. Member,
Macca Masjid Managing Committee at Sirvella, R/o. Chand pet, Sirvella
Village and Mandal, Kurnool District, A.P.
be and hereby are directed to show cause, either appearing in person or through
Advocate, as to why in the circumstances set out in the petition and the affidavit filed
therewith (copy enclosed) this WRIT PETITION should not be admitted within four
weeks. fo
THE COURT MADE THE FOLLOWING ORDER:
"Notice before admission.
Learned Government Pleader for Minority Welfare Department takes
notice for the respondent No.1.
Sri Shaik Karimullaiah, learned Standing Counsel takes notice for the respondent Nos. 2 to 4.
Issue Notice to the Respondent Nos. 5 to 16.
Personal Notice is permitted to the respondent Nos. 5 to 16 and file proof of service within three weeks. | Post after four weeks for filing Counter Affidavits by the Respondents."
Sd/- M.Prabakar Rao Span ReosTrAR HTRUE COPYi/ For ASSISTANT REGISTRAR
1. The Principal Secretary, The State of Andhra Pradesh, Minority Welfare Department, Secretariat, Velagapudi, Amaravathi, Guntur District, A.P.
2. The Chief Executive Officer, The Andhra Pradesh State Wakf Board, qt and 5" Floor, Imdadghar Wakf Complex, Opp. K R Market, Vijayawada, A.P. _ To, 3 The Chief Executive Officer, Andhra Pradesh State Wakf Board, 4th and 5th Floor, Imdadghar Wakf Complex, Opp. K R Market, Vijayawada, A.P.
4. The Inspector Auditor Wakfs, Nandyal and Adoni Divisions, Kurnool District, A.P.
5. The President, The Managing Committee, Macca Masjid at Sirvella, Mulla Shaik Vali S/o. Hussain Sa, Aged about 65 years, R/o. Chand pet, Sirvella Village and Mandal, Kurnool District, A.P.
6. Mulia Shaik Vali, S/o. Hussain Sa, Aged about 65 years, Occ. President, Macca Masjid Managing Committee at Sirvella, R/o. Chand pet,Sirvella Village and Mandal, Kurnool District, A.P.
7. Shaik Shafiulla, S/o. Khasim Sa, Aged about 45 years, Occ. Vice- President, Macca Masjid Managing Committee at Sirvella, R/o. Chand pet, Sirvella Village and Mandal, Kurnool District, A.P.
8. Maddi Madar Sa, S/o. Hussain Sa, Aged about 54 years, Occ. Secretary, Macca Masjid Managing Committee at Sirvella, R/o. Chand pet, Sirvella Village and Mandal, Kurnool District, A-P.
9. Syed KuddusKhadri, S/o. Musa Khadri, Aged about 74 years, Occ. Treasurer, Macca Masjid Managing Committee at Sirvella, R/o. Main Road, Near High School, Sirvella Village and Mandal,Kumool District, A.P.
10.S. Abdul Shareef, S/o. Kalam, Aged about 31 years, Occ. Member, Macca Masjid Managing Committee at Sirvella, R/o. Chand pet, Sirvella Village and Mandal, Kurnool District, A.P.
11.Gangavaram Chand Basha, S/o. Umar Sa, Aged about 50 years, Occ. Member, Macca Masjid Managing Committee at Sirvella, R/o, Chand pet, Sirvella Village and Mandal, Kurnool District, A.P.
12.Mulla Bugganapalli Idursa, S/o Moula Sa, Aged about 80 years, Occ. Member, Macca Masjid Managing Committee at Sirvella, R/o. Chand pet, Sirvella Village and Mandal, Kurnool District, A.P.
13.Kothapeta Mohd. Haneef, Aged about 51 years, Occ. Member, Macca Masjid Managing Committee at Sirvella, R/o. Chand pet, Sirvella Village and Mandal, Kurnool District, A.P.
14.Bugganapalli Mohd. Raft, S/o.. Ibrahim, Aged about 49 years, Occ. Member, Macca Masjid Managing Committee at Sirvella, R/o. Chand pet, Sirvella Village and Mandal, Kurnool District, A.P.
15. Jakati Ismail, S/o. Madar Sa, Aged about 80 years, Occ. Member, Macca Masjid Managing Committee at Sirvella, R/o. Chand pet, Sirvella Village and Mandal, Kurnool! District, A.P.
16.M.S. Farook, S/o. Mulla Shaik Vali, Aged about 37 years, Occ. Member, Macca Masjid Managing Committee at Sirvella, R/o. Chand pet, Sirvella Village and Mandal, Kurnool District, A.P.(5 to 12 by RPAD- along with a copy of petition and Affidavit) ~
17.One CC to SRI. SURYAM GANNAVARAPU Advocate [OPUC]
18.One CC to SRI. SHAIK KARIMULLAIAH, Learned Standing Counsel[OPUC]
19. Two CCs to GP FOR MINORITY WELFARE ,High Court Of Andhra Pradesh. [OUT]
20. One spare copy PSD 2 Ge 0 ae RGR no oer aa HRGH COURT DEV DATED TEN T2022 NOTE: POST APTER FOUR WEEKS NOTICE BEFORE ADMISSION WP. No.O?s7d of 2022