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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Rajasthan - Subsection

Section 7(3) in Rajasthan Civil Services (Special Selection and Special Conditions of Service for Appointment of Persons in Anti Corruption Bureau) Rules, 2011

(3)After the commencement of these rule all appointments to the posts as mentioned in column number 2 of Schedule-I in the Anti Corruption Bureau shall be deemed to be on transfer from the parent department/services and the officers concerned shall have lien on their respective posts in the parent department/services and on their reversion from such transfer they shall not have any right to protection of pay or scale of pay or status held by them as mentioned in Column 2 of Schedule-1 in the Anti Corruption Bureau unless otherwise provided in t best rules.