Kerala High Court
Rmp Info Tec Pvt. Ltd.Company vs State Of Kerala on 6 January, 2021
Author: V.G.Arun
Bench: V.G.Arun
IN THE HIGH COURT OF KERALA AT ERNAKULAM Present: THE HONOURABLE MR.JUSTICE V.G.ARUN Wednesday, the 6th day of January 2021/16th Pousha, 1942 Crl1.M.Appl.2/2626 IN Crl.MC No. 4812/2626 C.C. No.427/2019 of the CHIEF JUDICIAL MAGISTRATE'S COURT , KOTTAYAM PETITIONERS/PETITIONERS : 1. RMP INFO TEC PVT. LTD.COMPANY REPRESENTED BY ITS MANAGING DIRECTOR, DEVAL CHANDAN, APPOLO, DUBAI PLAZA BUILDING, MAHALINGAPURAM ROAD, CHENNAI - 34. 2. DAVAL CHANDAN, AGED 54 YEARS S/O. JAWAHARMAL CHANDRAN, H.NO.25, (OLD NO. 12-1), PERUMALMUTHALI STREET, ROYALPETTA, CHENNAI - 14. 3. PRAVEEN CHANDAN,, AGED 45 YEARS S/0.JAWAHARMAL CHANDAN, H.NO. 25(OLD NO. 12-1), PERUMALMUTHALI STREET, ROYALPETTA, CHENNAI-14. 4. DILEEP KUMAR CHANDAN, AGED 43 YEARS S/0.JAWAHARMAL CHANDAN, H.NO. 25(OLD NO. 12-1), PERUMALMUTHALI STREET, ROYALPETTA, CHENNAI-14. 5. RAJESH KUMAR CHANDAN, AGED 49 YEARS S/0.JAWAHARMAL CHANDAN, H.NO. 25(OLD NO. 12-1), PERUMALMUTHALIE STREET, ROYALPETTA, CHENNAI-14. 6. DAYALAN,AGED 41 YEARS S/0. THUKKURAMAN, PLOT NO. 57-1/KGR NAGAR, KATTUPAKKAM P.0, THIRUVALLUR DISTRICT, CHENNAI - 56. 7. | M. SHAMSUDHEEN, AGED 61 YEARS S/O. MUHAMMED ABDUL KHADER, ARAFA HOUSE, N.L.RA 51-A, NEERALI LANE, ULLOOR, THIRUVANANTHAPURAM. 8. P..V. ASOKAN,AGED 60 YEARS,S/0. VELAYUDHAN, PULLIPARAMBIL HOUSE, AVINISSERY, OLLUR, THRISSUR. 9. P. SUNIL KUMAR, AGED 47 YEARS,S/O. APPU NAIR, POTTANATT HOUSE, AYYAPPANKAVU P 0, MULAYAM, THRISSUR. 16. JOSEPH MATHEW,AGED 44 YEARS,S/O.E.M. MATHEW, ELAVUTHARAPPIL HOUSE, PEECHI, KANNARA P 0, THRISSUR. 11. JAMES MATHEW,AGED 49 YEARS S/O.MATHEW, SHEHASANDRAM, KANNARA P 0, PEECHI, THRISSUR. 12. JOSEPH SEBASTIAN, AGED 49 YEARS,S/0. T.V. SEBASTIAN, PADARAVALAPPIL HOUSE, CHETTUPUZHA P 0, THRISSUR. 13. €.V. SUNIL KUMAR, AGED 6@ YEARS,S/O. VELAYUDHAN, CHERAYATH HOUSE, CHETTUPUZHA P 0, THRISSUR. 14. V.R. SREENIVASAN, AGED 54 YEARS,S/O.V.K. RAMADEVAN, PALAPARAMBIL HOUSE, NALAMKALLU, ARIBUR PO, THRISSUR. 15. V. SREENIVASAN, AGED 51 YEARS,S/O. P. NANU NATR, VALLOOR HOUSE, MULAYAM, AYYAPPANKAVU P.0, THRISSUR. 16. SAJI PARAKKAL @ SAJI P.A,AGED 48 YEARS S/O. ANTONY, PARAKKAL HOUSE, PATTIKKAD P 0, THRISSUR. 17. STEEPHEN T.V,AGED 6@ YEARS S/O. VAREED, THALAKKOTTOOR HOUSE, KECHERI PO, THRISSUR. 18. RENNY VARGHESE, AGED 5@ YEARS,S/O. VARGHESE, CHETTIYAMKUDIYIL HOUSE, PEEDIKAPARAMBIL HOUSE, VADAKKAMCHERRY, PALAKKAD. 19. SEBASTIAN ABRAHAM, AGED 63 YEARS,S/0. ABRAHAM, PAMBARAYIL HOUSE, MEENACHIL AMSOM, PALAI, KOTTAYAM. 2@. SURESH KUMAR,AGED 62 YEARS,S/0. BALARAMAN, KALATHINGAL HOUSE, PANTHEERANKAVU, KOZHIKODE. 21. V.M. VASUDEVAN,,AGED 62 YEARS,S/0.T.RAMANKUTTY NAIR, CHOLAYIL HOUSE, PERUMANNA PO, KOTTAYITHAZHAM, KOZHIKODE. 22. NAZAR POTTAYIL,AGED 55 YEARS,S/O. KOYAMMU HAJL, POTTAYIL HOUSE, CHATHANGATTUPURAM PO, VANDOOR, MALAPPURAN. p.t.o. RESPONDENTS/RESPONDENTS : 1. STATE OF KERALA REPRESENTED BY THE PUBLIC PROSECUTOR, HIGH COURT OF KERALA, ERNAKULAM, KOCHI - 682031. 2. THE DETECTIVE INSPECTOR, CBCID, EOW-III, KOZHIKODE - 673061. 3. | MADHUSOODANAN A., KULANGARAVALAPPIL, MUDAKKALOR, ATHOLLI, CALICUT - 673315. 4. C. RAVEENDRAN, THEEYAKANDI VEEDU, CHIKKILODE, ATHOLLI, CALICUT - 673315. 5. PRADEEPKUMAR V.,PALASSERY HOUSE, THETTEKKADE, AMARAMBALAM, POKKOTTUMPADAM, MALAPPURAM - 679332. 6. SINDHU,ELLATHARIKATHE HOUSE, KADAVATHOOR ROAD, KALLIKANDY, KANNUR - 670693. Petition praying that in the circumstances stated therein the High Court be pleased to correct the order dated 62/12/2628 in Cr1.MC No. 4812/2026 as the word "Judgment" may be corrected as " proceedings" in the cause title and " Judicial First Class Magistrate Court, Kottayam", may be corrected as " Chief Judicial Magistrate's Court, Kottayam. This petition coming on for orders upon perusing the petition and this court's Final order dated 62/12/2020 in Cr1.MC.4812/2026 and upon hearing the arguments of M/S. K.P.SATHEESAN (SR.), GOKUL D. SUDHAKARAN, .SUDHINKUMAR, P.MOHANDAS (ERNAKULAM), SABU PULLAN & S.K.ADHITHYAN, Advocates for the petitioners, and the PUBLIC PROSECUTOR for the 1** & 2% respondents, the court passed the following: ORDER
This is an application seeking correction of certain typographical errors in the order dated 02/12/2626.
Petition is allowed. The order is corrected as follows. The word "judgment" in the cause title is corrected as proceedings and wherever the court is described as the 'Judicial First Class Magistrate Court, Kottayam' it is corrected as ' Chief Judicial Magistrate Court, Kottayam'.
Registry may issue a corrected copy of the order to the petitioner. 06-01-2021 Sd/- V.G.ARUN, JUDGE /true copy/ Yaa ASSISTANT REGISTRAR