Madhya Pradesh High Court
Shri Trupati Balaji Agro Trading ... vs Union Of India Thr. on 10 May, 2018
THE HIGH COURT OF MADHYA PRADESH
WP-65-2018
(SHRI TRUPATI BALAJI AGRO TRADING CO.PVT.LTD. THR. BINOD Vs UNION OF INDIA THR.)
3
Indore, Dated : 10-05-2018
Parties through their counsel.
Shri Deepak Rawal, learned counsel appearing for respondents
No.1 & 2, prays for and is granted six weeks' time to file the reply.
Service of notice to respondent No.3 is still awaited.
sh List after six weeks.
e ad Pr (VIVEK RUSIA) JUDGE a hy ad M Alok/-
Alok Digitally signed by Alok Gargav DN: c=IN, o=High Court of Madhya Pradesh, ou=Administration, postalCode=452001, st=Madhya Pradesh, of Gargav 2.5.4.20=10ffc095e99ebde5fcd7c3f1f517f d958a070f17607a9a6db3071d4a39e9cb8 1, cn=Alok Gargav Date: 2018.05.10 17:51:31 +05'30' rt ou C h ig H