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Madhya Pradesh High Court

Shri Trupati Balaji Agro Trading ... vs Union Of India Thr. on 10 May, 2018

              THE HIGH COURT OF MADHYA PRADESH
                          WP-65-2018
      (SHRI TRUPATI BALAJI AGRO TRADING CO.PVT.LTD. THR. BINOD Vs UNION OF INDIA THR.)


  3
  Indore, Dated : 10-05-2018
       Parties through their counsel.
       Shri Deepak Rawal, learned counsel appearing for respondents

No.1 & 2, prays for and is granted six weeks' time to file the reply.

Service of notice to respondent No.3 is still awaited.

sh List after six weeks.

e ad Pr (VIVEK RUSIA) JUDGE a hy ad M Alok/-

Alok Digitally signed by Alok Gargav DN: c=IN, o=High Court of Madhya Pradesh, ou=Administration, postalCode=452001, st=Madhya Pradesh, of Gargav 2.5.4.20=10ffc095e99ebde5fcd7c3f1f517f d958a070f17607a9a6db3071d4a39e9cb8 1, cn=Alok Gargav Date: 2018.05.10 17:51:31 +05'30' rt ou C h ig H