Punjab-Haryana High Court
Dhurender And Others vs Union Of India And Others on 20 March, 2025
Author: Sureshwar Thakur
Bench: Sureshwar Thakur, Vikas Suri
Neutral Citation No:=2025:PHHC:040092-DB
IN THE HIGH COURT OF PUNJAB AND HARYANA
AT CHANDIGARH
CWP-8072-2024
Reserved on: 10.02.2025
Date of decision: 20.03.2025
DHURENDER AND OTHERS
...Petitioners
V/S
UNION OF INDIA AND OTHERS
...Respondents
CORAM: HON'BLE MR. JUSTICE SURESHWAR THAKUR
HON'BLE MR. JUSTICE VIKAS SURI
Present: Mr. Abhilaksh Grover, Advocate and
Ms. Nandini Gupta, Advocate for the petitioner.
Mr. Maninder Singh, Advocate as Amicus Curiae assisted by
Mr. Maninderjit Singh Bedi, Advocate
Mr. Ankur Mittal, Advocate as Amicus Curiae assisted by
Mr. P.P. Chahar, Advocate,
Mr. Saurabh Mago, Advocate,
Ms. Svaneel Jaswal, Advocate
Ms. Kushaldeep Kaur, Advocate
Mr. Karan Gupta, Advocate
Mr. Prince Goyal, Advocate
Ms. Saanvi Singla, Advocate
Mr. Sakal Sekri, Advocate and
Mr. Siddhanth Arora, Advocate
Ms. Geeta Singhwal, Senior Panel Counsel with
Mr. M.L. Singhwal, Advocate for respondent No.1.
****
SURESHWAR THAKUR, J.
For orders, see detailed order of even date passed in CWP-19799-2023 titled 'Sohan Lal and others V. Union of India and others'.
(SURESHWAR THAKUR)
JUDGE
20.03.2025 (VIKAS SURI)
Ithlesh JUDGE
Whether speaking/reasoned:- Yes/No Whether reportable: Yes/No 1 of 1 ::: Downloaded on - 25-03-2025 22:56:08 :::