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Punjab-Haryana High Court

Dhurender And Others vs Union Of India And Others on 20 March, 2025

Author: Sureshwar Thakur

Bench: Sureshwar Thakur, Vikas Suri

                                         Neutral Citation No:=2025:PHHC:040092-DB




                 IN THE HIGH COURT OF PUNJAB AND HARYANA
                               AT CHANDIGARH

                                                 CWP-8072-2024
                                                 Reserved on: 10.02.2025
                                                 Date of decision: 20.03.2025

DHURENDER AND OTHERS
                                                                                ...Petitioners
                                                     V/S
UNION OF INDIA AND OTHERS
                                                                             ...Respondents

CORAM: HON'BLE MR. JUSTICE SURESHWAR THAKUR
       HON'BLE MR. JUSTICE VIKAS SURI

Present:         Mr. Abhilaksh Grover, Advocate and
                 Ms. Nandini Gupta, Advocate for the petitioner.

                 Mr. Maninder Singh, Advocate as Amicus Curiae assisted by
                 Mr. Maninderjit Singh Bedi, Advocate

                 Mr. Ankur Mittal, Advocate as Amicus Curiae assisted by
                 Mr. P.P. Chahar, Advocate,
                 Mr. Saurabh Mago, Advocate,
                 Ms. Svaneel Jaswal, Advocate
                 Ms. Kushaldeep Kaur, Advocate
                 Mr. Karan Gupta, Advocate
                 Mr. Prince Goyal, Advocate
                 Ms. Saanvi Singla, Advocate
                 Mr. Sakal Sekri, Advocate and
                 Mr. Siddhanth Arora, Advocate

                 Ms. Geeta Singhwal, Senior Panel Counsel with
                 Mr. M.L. Singhwal, Advocate for respondent No.1.
                         ****

SURESHWAR THAKUR, J.

For orders, see detailed order of even date passed in CWP-19799-2023 titled 'Sohan Lal and others V. Union of India and others'.





                                                           (SURESHWAR THAKUR)
                                                                 JUDGE


20.03.2025                                                    (VIKAS SURI)
Ithlesh                                                          JUDGE

Whether speaking/reasoned:- Yes/No Whether reportable: Yes/No 1 of 1 ::: Downloaded on - 25-03-2025 22:56:08 :::