Punjab-Haryana High Court
State Of Haryana Through Collector, ... vs Hoshiyar Singh And Ors on 28 May, 2018
Author: G.S.Sandhawalia
Bench: G.S.Sandhawalia
IN THE HIGH COURT OF PUNJAB AND HARYANA
AT CHANDIGARH
RFA No.2432 of 2018 (O&M)
Date of Decision: 28.05.2018
State of Haryana and others.
.... Appellant(s).
Versus
Hoshiyar Singh and others
....Respondent(s).
CORAM: HON'BLE MR.JUSTICE G.S.SANDHAWALIA.
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Present: Ms. Safia Gupta, AAG, Haryana
for the appellants.
***
G.S.SANDHAWALIA, J. (Oral)
The appeal is dismissed.
For reasons, see detailed judgement of even date passed in RFA No.2386 of 2018-State of Haryana and others Vs. Sumer Singh and others."
(G.S.SANDHAWALIA)
May 28, 2018 JUDGE
raman
Whether speaking/reasoned Yes/No
Whether reportable Yes/No
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