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[Cites 0, Cited by 0] [Section 11(7)] [Section 11] [Entire Act]

State of Telangana - Subsection

Section 11(7)(b) in Jawaharlal Nehru Architecture and Fine Arts University Act, 2008

(b)a nominated member of the Executive Council may tender resignation of his membership at anytime. Such resignation shall be conveyed to the Vice-Chancellor by a letter in writing by the member and the resignation shall take effect from the date of its acceptance by the Government.