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Madhya Pradesh High Court

Paritosh Singh vs The State Of Madhya Pradesh on 7 April, 2021

Author: Virender Singh

Bench: Virender Singh

1 MCRC-51321-2020 The High Court Of Madhya Pradesh MCRC-51321-2020 (PARITOSH SINGH AND OTHERS Vs THE STATE OF MADHYA PRADESH) 14 Jabalpur, Dated : 07-04-2021 As prayed by Shri Pradeep Hajare, learned counsel appearing for the petitioner, list after a week.

(VIRENDER SINGH) JUDGE rv Signature Not Verified SAN Digitally signed by REENA HIMANSHU SHARMA Date: 2021.04.08 14:52:43 IST