Gauhati High Court
On The Death Of Smti Pesa Rani Ravani Her ... vs On The Death Of Hangsha Rabha His Legal ... on 22 February, 2023
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GAHC010250132022
THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : RSA/170/2009
ON THE DEATH OF SMTI PESA RANI RAVANI HER LEGAL HEIR PURNA
SWARGIARY(H) AND ORS
W/O SRI PURNA SARGYARI
R/O VILL. DHUPGURI
SUKUNIAPARA
P.S. BOKO
P.O. SINGRA
MOUZA-LUKI
DIST. KAMRUP
ASSAM.
VERSUS
ON THE DEATH OF HANGSHA RABHA HIS LEGAL HEIRS PHAGUNI RABHA
WIFE and 3 ORS
TRIDIP RABHA SON SANJIB RABHA SON AMIYA RABHA SON
------------
Advocate for : MR.M TALUKDAR
Advocate for : MR.A R MEDHI appearing for ON THE DEATH OF HANGSHA
RABHA HIS LEGAL HEIRS PHAGUNI RABHA WIFE and 3 ORS
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BEFORE
HONOURABLE MR. JUSTICE ARUN DEV CHOUDHURY
ORDER
22.02.2023.
As Mr. M. Talukdar, the learned counsel for the appellant has expressed urgency, let this matter be listed for Hearing in the month of April, 2023.
JUDGE Comparing Assistant