Madhya Pradesh High Court
Adarsh Rajak @ Mantu vs The State Of Madhya Pradesh on 30 July, 2021
Author: Rajendra Kumar Verma
Bench: Rajendra Kumar Verma
1 MCRC-37394-2021 The High Court Of Madhya Pradesh MCRC-37394-2021 (ADARSH RAJAK @ MANTU Vs THE STATE OF MADHYA PRADESH) 1 Jabalpur, Dated : 30-07-2021 Heard through Video Conferencing. Parties through their counsel. Case diary is not available. Shri J.K.Lodhi, Panel Lawyer, is directed to call the case diary along with the previous criminal record of the applicant positively before the next date of hearing.
List this case in the next week.
(RAJENDRA KUMAR (VERMA)) JUDGE TG /-
Signature Not Verified SAN Digitally signed by TRUPTI GUNJAL Date: 2021.07.31 17:20:16 IST