Supreme Court - Daily Orders
M/S Tommorrowland Ltd vs Housing And Urban Development ... on 27 November, 2024
Author: Surya Kant
Bench: Surya Kant
1
ITEM NO.10 COURT NO.3 SECTION XIV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s).10752-10753/2018
[Arising out of impugned final judgment and order dated 13-01-2017
in CSOS No.1551/2005 and order dated 12-12-2017 in REVP No.
313/2017 passed by the High Court of Delhi at New Delhi]
M/S TOMMORROWLAND LTD. Petitioner(s)
VERSUS
HOUSING AND URBAN DEVELOPMENT CORPORATION LTD. & ANR. Respondent(s)
IA No.160371/2018 - CLARIFICATION/DIRECTION
IA No.53205/2018 - PERMISSION TO FILE ADDITIONAL
DOCUMENTS/FACTS/ANNEXURES
Date : 27-11-2024 These matters were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE SURYA KANT
HON'BLE MR. JUSTICE UJJAL BHUYAN
For Petitioner(s) Mr. Tejinder Singh Dhindhsa, Sr. Adv.
Mr. M.C. Dhingra, Sr. Adv.
Mr. Pavan Sachdeva, Adv.
Mr. Ishan Sachdeva, Adv.
Mr. Shashank Singh, Adv.
Mr. K K R Dass, Adv.
Mr. Gaurav Dhingra, AOR
For Respondent(s) Mr. Ranjit Singh, Sr. Adv.
Mr. Rohit Sharma, Adv.
Mr. Nikhil Purohit, Adv.
Mr. Jatin Lalwani, Adv.
Mr. Jay Rawat, Adv.
Mr. Kumar Dushyant Singh, AOR
Mrs. Aishwarya Bhati, A.S.G.
Mr. Amrish Kumar, AOR
Mrs. Suhasini Sen, Adv.
Signature Not Verified
Mr. Saurabh Mishra, Adv.
Mrs. Vanshaja Shukla, Adv.
Digitally signed by
SATISH KUMAR YADAV
Date: 2024.11.27
19:01:52 IST
Reason:
Mr. T.S. Sabarish, Adv.
UPON hearing the counsel the Court made the following
O R D E R
2 List on 03.12.2024.
(SATISH KUMAR YADAV) (ANU BHALLA) ADDITIONAL REGISTRAR COURT MASTER (NSH)