Patna High Court - Orders
Rajendra Prasad Singh vs Bihar State Electricity Board& on 23 November, 2013
BEFORE THE LOK ADALAT HELD AT HIGH COURT PATNA CWJC No. 8885 of 2007 Petitioner :RAJENDRA PRASAD SINGH Respondent :BIHAR STATE ELECTRICITY BOARD& Ors. Present:-
Member(Judicial) :Mr. Justice Birendra Prasad Verma Member(Legal Profession) : Mrs. Namrata Mishra, Advocate AWARD The dispute between the parties having been referred for determination to the Lok Adalat and the parties having compromised/ settled the case/matter, the following award is passed in terms of the settlement:
Parties are not prepared to come to an agreement. Let this matter be listed before the Bench.
The parties are informed that the court fee, if any, paid by any of them shall be refunded.
___________________ Petitioner/Petitioner's representative ___________________ Respondent/Respondent's representative Member(Judicial) Member(Legal Profession) Date :23-11-2013 (Seal of the Authority)