Supreme Court - Daily Orders
Pr. Commissioner Of Income Tax Delhi 8 vs M/S Shivaai Industries Pvt. Ltd. on 11 September, 2023
Author: B.V. Nagarathna
Bench: B.V. Nagarathna
ITEM NO.37 COURT NO.15 SECTION XIV-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Civil Appeal No(s). 1793/2019
PR. COMMISSIONER OF INCOME TAX DELHI 8 Appellant(s)
VERSUS
M/S SHIVAAI INDUSTRIES PVT. LTD. Respondent(s)
Date : 11-09-2023 This appeal was called on for hearing today.
CORAM :
HON'BLE MRS. JUSTICE B.V. NAGARATHNA
HON'BLE MR. JUSTICE UJJAL BHUYAN
For Appellant(s) Mr. K M Natraj, A.S.G.
Mr. Raj Bahadur Yadav, AOR
Mr. Rupesh Kumar, Adv.
Mr. Vivek Sharma, Adv.
Mr. H R Rao, Adv.
Mr. A K Kaul, Adv.
Mr. Debojyoti Mukhopadhyay, Adv.
For Respondent(s) Ms. Kavita Jha, AOR
Mr. Udit Naresh, Adv.
UPON hearing the counsel the Court made the following
O R D E R
In terms of letter dated 06.09.2023 circulated by the learned counsel for the respondent(s) seeking adjournment, adjourned for four weeks.
(NEETU SACHDEVA) (MALEKAR NAGARAJ) ASTT. REGISTRAR-cum-PS COURT MASTER (NSH) Signature Not Verified Digitally signed by Neetu Sachdeva Date: 2023.09.12 16:48:08 IST Reason: