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Supreme Court - Daily Orders

Pr. Commissioner Of Income Tax Delhi 8 vs M/S Shivaai Industries Pvt. Ltd. on 11 September, 2023

Author: B.V. Nagarathna

Bench: B.V. Nagarathna

     ITEM NO.37                          COURT NO.15                     SECTION XIV-A

                               S U P R E M E C O U R T O F          I N D I A
                                       RECORD OF PROCEEDINGS

                             Civil Appeal      No(s).   1793/2019

     PR. COMMISSIONER OF INCOME TAX DELHI 8                              Appellant(s)

                                                   VERSUS

     M/S SHIVAAI INDUSTRIES PVT. LTD.                                    Respondent(s)

     Date : 11-09-2023 This appeal was called on for hearing today.

     CORAM :
                         HON'BLE MRS. JUSTICE B.V. NAGARATHNA
                         HON'BLE MR. JUSTICE UJJAL BHUYAN

     For Appellant(s)              Mr. K M Natraj, A.S.G.
                                   Mr. Raj Bahadur Yadav, AOR
                                   Mr. Rupesh Kumar, Adv.
                                   Mr. Vivek Sharma, Adv.
                                   Mr. H R Rao, Adv.
                                   Mr. A K Kaul, Adv.
                                   Mr. Debojyoti Mukhopadhyay, Adv.

     For Respondent(s)             Ms. Kavita Jha, AOR
                                   Mr. Udit Naresh, Adv.


                         UPON hearing the counsel the Court made the following
                                            O R D E R

In terms of letter dated 06.09.2023 circulated by the learned counsel for the respondent(s) seeking adjournment, adjourned for four weeks.

(NEETU SACHDEVA) (MALEKAR NAGARAJ) ASTT. REGISTRAR-cum-PS COURT MASTER (NSH) Signature Not Verified Digitally signed by Neetu Sachdeva Date: 2023.09.12 16:48:08 IST Reason: