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[Cites 0, Cited by 0] [Section 5] [Entire Act]

Securities And Exchange Board Of India - Subsection

Section 5(b) in Securities and Exchange Board of India (Central Database of Market Participants) Regulations, 2003

(b)the following related persons have been allotted unique identification numbers by the Designated Service Provider:
(i)its promoters, other than the Central or State Government or any statutory authority;
(ii)its directors and officers;
(iii)its designated employees;
(iv)its subsidiaries, its holding company and the holding company's subsidiaries, if any;
(v)its associates and their directors; and
(vi)relatives of the natural persons mentioned in sub-clauses (i) to (iii) and (v) above :