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[Cites 0, Cited by 1] [Section 20] [Entire Act]

State of Gujarat - Subsection

Section 20(4) in The Gujarat Water Users' Participatory Irrigation Management Act, 2007

(4)Where the Association makes persistent default in carrying out the directions issued to it under sub-section (2), the Competent Authority may, notwithstanding anything contained in the agreement, recommend to the State Government to terminate the agreement.