Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 29] [Entire Act]

State of Punjab - Subsection

Section 29(2) in The Pepsu Tenancy and Agricultural Lands Rules, 1958

(2)[-] [Sub-rule (2) omitted by GSR No. 76, dated 28th March, 1963.]