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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 11(2) in Arunachal Pradesh Health Services Rules, 1990

(2)All permanent officers included in the service under Rule 8 and 9 in any grade shall rank senior to all officers appointed to the grade sub-sequently. All permanent officers included in the initial constitution of the service in any grade shall rank senior to all temporary officers appointed to that grade subsequently.