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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Uttar Pradesh - Subsection

Section 11(b) in U.P. Protection of Interest of Depositors in Financial Establishment Act, 2016

(b)safeguarding so far as may be practicable the interest of any business affected by the attachment and in particular, the interest of any partners in such business.