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State of Gujarat - Section

Section 27 in The Gujarat Water Users' Participatory Irrigation Management Act, 2007

27. Annual report.

- The Association shall, during each financial year, prepare, in such form and at such time as may be prescribed, and an annual report giving a true and full account of its activities during the previous financial year and an account of activities likely to be undertaken by it in the current financial year and copies of such report shall be forwarded to the Competent Authority.