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Calcutta High Court (Appellete Side)

Apeejay Shipping Limited vs The Joint Commissioner Of Commercial ... on 7 November, 2022

Author: T. S. Sivagnanam

Bench: T. S. Sivagnanam

                                        1




61   11.11.2022

FMA 203 of 2022 AN Ct. No. 16 RP Apeejay Shipping Limited Vs. The Joint Commissioner of Commercial Taxes & ors. Mr. Somak Basu ... for the appellant Mr. A. Ray, ld. G.P. Md. T. M. Siddiqui, ld. A.G.P. Mr. D. Ghosh Mr. V. Kothari ... for the State Heard learned counsel for the appellant and State as well. Learned counsel for the appellant wants to withdraw the instant appeal. Such prayer is granted.

The appeal stands dismissed as withdrawn. It is made clear that this Court has not gone into merits of the matter and all points and issues are left open.

(T. S. Sivagnanam, J.) (Hiranmay Bhattacharyya, J.)