Manipur High Court
Smt. Heigrujam Ongbi Rajkumari ... vs Rk. Manisana Singh & Anr on 17 February, 2023
Author: A. Guneshwar Sharma
Bench: A. Guneshwar Sharma
Item No. 17
IN THE HIGH COURT OF MANIPUR
AT IMPHAL
CRP(CRP Art. 227) No. 27 of 2022
Smt. Heigrujam Ongbi Rajkumari Tamphasana
Devi & Anr.
.....Petitioner/s
- Versus -
RK. Manisana Singh & Anr.
.... Respondent/s
BEFORE HON'BLE MR. JUSTICE A. GUNESHWAR SHARMA 17.02.2023 Present W. Darakishwor, learned Sr. PCCG on behalf of the petitioner and Mr. Th. Babloo, learned counsel on behalf of the respondents.
It is submitted that that the matter can be fixed for hearing after the Holi Vacation.
Fix on 21.03.2023.
JUDGE joshua KH. JOSHUA Digitally signed by KH.
JOSHUA MARING MARING Date: 2023.02.18 10:59:41 +05'30'