Delhi High Court - Orders
Suresh Kumar Ravi vs Govt. Of Nct Of Delhi on 21 September, 2023
Author: Subramonium Prasad
Bench: Subramonium Prasad
$~12
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 1027/2020 & CM APPL. 3334/2020
SURESH KUMAR RAVI ..... Petitioner
Through: Appearance not given.
versus
GOVT. OF NCT OF DELHI ..... Respondent
Through: Mr. Siddharth Panda and Mr. P.
Venkatesan, Advs.
CORAM:
HON'BLE MR. JUSTICE SUBRAMONIUM PRASAD
ORDER
% 21.09.2023
1. Learned Counsel for the Petitioner states that he has filed his Vakalatnama yerterday. The same is taken on record.
2. Learned Counsel for the Respondent prays for an adjournment.
3. List on 22.02.2024.
SUBRAMONIUM PRASAD, J SEPTEMBER 21, 2023 S. Zakir This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 25/09/2023 at 21:47:09