Bombay High Court
Abdul Rahim Vazir Malpara vs The State Of Maharashtra And 3 Ors on 29 July, 2022
Author: R.D. Dhanuka
Bench: R.D. Dhanuka
ppn 1 26.wpl-23110.21 & ors..doc
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
WRIT PETITION (L) NO.23110 OF 2021
Kinjal Kantilal Maru .. Petitioner
Versus
The State of Maharashtra & Ors. .. Respondents
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WRIT PETITION (L) NO. 505 OF 2022
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WRIT PETITION (L) NO. 644 OF 2022
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WRIT PETITION (L) NO. 649 OF 2022
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WRIT PETITION (L) NO. 653 OF 2022
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WRIT PETITION (L) NO. 699 OF 2022
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WRIT PETITION (L) NO. 701 OF 2022
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WRIT PETITION (L) NO. 724 OF 2022
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WRIT PETITION (L) NO. 766 OF 2022
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WRIT PETITION (L) NO. 771 OF 2022
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WRIT PETITION (L) NO.773 OF 2022
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WRIT PETITION (L) NO.775 OF 2022
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WRIT PETITION (L) NO. 785 OF 2022
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WRIT PETITION (L) NO.786 OF 2022
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WRIT PETITION (L) NO. 787 OF 2022
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WRIT PETITION (L) NO. 792 OF 2022
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WRIT PETITION (L) NO.793 OF 2022
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ppn 2 26.wpl-23110.21 & ors..doc
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WRIT PETITION (L) NO.795 OF 2022
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WRIT PETITION (L) NO.796 OF 2022
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WRIT PETITION (L) NO. 797 OF 2022
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WRIT PETITION (L) NO.798 OF 2022
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WRIT PETITION (L) NO. 800 OF 2022
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WRIT PETITION (L) NO. 801 OF 2022
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WRIT PETITION (L) NO.802 OF 2022
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WRIT PETITION (L) NO. 806 OF 2022
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WRIT PETITION (L) NO. 809 OF 2022
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WRIT PETITION (L) NO. 810 OF 2022
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WRIT PETITION (L) NO.812 OF 2022
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WRIT PETITION (L) NO. 817 OF 2022
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WRIT PETITION (L) NO.818 OF 2022
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WRIT PETITION (L) NO.1283 OF 2022
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WRIT PETITION (L) NO.22521 OF 2021
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WRIT PETITION (L) NO.23111 OF 2021
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WRIT PETITION (L) NO.23112 OF 2021
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WRIT PETITION (L) NO.23113 OF 2021
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WRIT PETITION (L) NO.23140 OF 2021
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WRIT PETITION (L) NO.23142 OF 2021
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ppn 3 26.wpl-23110.21 & ors..doc
WRIT PETITION (L) NO.23154 OF 2021
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WRIT PETITION (L) NO.23155 OF 2021
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WRIT PETITION (L) NO.23197 OF 2021
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WRIT PETITION (L) NO.23204 OF 2021
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WRIT PETITION (L) NO. 23497 OF 2021
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WRIT PETITION (L) NO.27155 OF 2021
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Mr.Bahraiz Irani and Afrin Dalal for the petitioners in all writ petitions.
Ms.Anoop Patil and Ms.Sheetal Metakari i/by Mr.Sunil Sonawane for
the respondents-MCGM.
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CORAM : R.D. DHANUKA &
KAMAL KHATA, JJ.
DATE : 29th JULY 2022 P.C.:- . Matter is on board and mentioned at 1.30 p.m.
2. Since the division bench is not available in the afternoon session, place the matters High on Board for 'Admission' on 18 th August 2022. Ad-interim relief, if any, granted by this Court to continue till 22 nd August 2022.
KAMAL KHATA, J. R.D. DHANUKA, J.
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