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[Cites 0, Cited by 0] [Section 14(11)] [Section 14] [Entire Act]

State of Gujarat - Subsection

Section 14(11)(b) in The Gujarat Agricultural Pests and Diseases Act, 1980

(b)direct that the owner or the person in possession of the vehicle shall not without his permission dispose it of or remove it till the expiry of such period as may be specified in the order from the premises or the place in which it is kept.