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[Cites 0, Cited by 0] [Section 11] [Entire Act]

Union of India - Subsection

Section 11(2) in The Merchant Shipping (Prevention of Pollution by Sewage from Ships) Rules, 2010

(2)When the sewage is mixed with wastes or waste water, the provisions of the Convention applicable to other wastes other than sewage shall also be complied with, in addition to the requirements of these rules.