Tripura High Court
Sri Binata Das vs The State Of Tripura on 9 October, 2018
Bench: Ajay Rastogi, Arindam Lodh
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HIGH COURT OF TRIPURA
AGARTALA
IA No.2/2018 in Crl. A(J) No.44/2017
Sri Binata Das
---- Applicant(s).
Versus
The State of Tripura.
---- Respondent(s).
For Applicant(s) : Mr. P K Biswas, Sr. Advocate, Mr. J Bhattacharjee, Advocate. For Respondent(s) : Mr. B Choudhury, P.P. HON'BLE THE CHIEF JUSTICE MR. AJAY RASTOGI HON'BLE MR. JUSTICE ARINDAM LODH Order 09/10/2018 Matter has come up on the early hearing application. Heard.
For the reasons mentioned in the early hearing application the same stands allowed.
List the matter [Crl. A(J) No.44/2017] for hearing on 27th November, 2018, as prayed.
The application stands disposed of. (ARINDAM LODH), J (AJAY RASTOGI), CJ Sukhendu